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Himachal Pradesh High Court

Pradeep Singh vs . H.P.S.A.P.M.B. on 17 April, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Pradeep Singh vs. H.P.S.A.P.M.B. CWP No. 2024/2023 .

17.4.2023 Present: Mr. Narender Sharma, Advocate, for the petitioner.

Learned counsel for the petitioner prays for and is granted one week's time to place on record relevant documents.

List on 1.5.2023.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 17.4.2023 (pankaj) ::: Downloaded on - 17/04/2023 20:37:16 :::CIS