Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(4) in Rajasthan Muslim Wakf Regulations, 1964 (4)The Secretary in consultation with the Chairman shall as early as practical call a special meeting.
