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State of Rajasthan - Section

Section 5 in Rajasthan Muslim Wakf Regulations, 1964

5. Times of meeting.

(1)The Board shall ordinarily meet once in two months.
(2)A special meeting shall be called, if the Chairman so decides or atleast one-half of the total number of the members of the Board addresses a letter of requisition in Form I, duly signed by them and stating the object for which the meeting is desired.
(3)The letter of requisition shall be deposited at the office of the Board.
(4)The Secretary in consultation with the Chairman shall as early as practical call a special meeting.
(5)The annual meeting shall be held on such dates and at such time as the Board may, by special resolution made in behalf, decide.