Himachal Pradesh High Court
Nota Ram & Others vs . Devi Ram (Deceased) Through on 4 May, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Nota Ram & others vs. Devi Ram (deceased) through LRs .
RSA No.474 of 2012-G 04.05.2022 Present: Mr.Lakshay Thakur, Advocate, for the appellants.
Mr. G.R. Palsra, Advocate, for proposed respondents No.1(a) to 1(e).
Mr. Raju Ram Rahi, Deputy Advocate General, for respondent No.2.
r to CMP No.15934 of 2021 Interim order dated 03.01.2022 is made absolute during pendency of the appeal, subject to alteration/modification/ vacation on motion.
Application stands disposed of.
RSA No.474 of 2012 List for hearing on 23.06.2022.
(Vivek Singh Thakur) Judge May 4, 2022 (Purohit) ::: Downloaded on - 05/05/2022 20:05:15 :::CIS