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Himachal Pradesh High Court

Nota Ram & Others vs . Devi Ram (Deceased) Through on 4 May, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Nota Ram & others vs. Devi Ram (deceased) through LRs .

RSA No.474 of 2012-G 04.05.2022 Present: Mr.Lakshay Thakur, Advocate, for the appellants.

Mr. G.R. Palsra, Advocate, for proposed respondents No.1(a) to 1(e).

Mr. Raju Ram Rahi, Deputy Advocate General, for respondent No.2.

r to CMP No.15934 of 2021 Interim order dated 03.01.2022 is made absolute during pendency of the appeal, subject to alteration/modification/ vacation on motion.

Application stands disposed of.

RSA No.474 of 2012 List for hearing on 23.06.2022.

(Vivek Singh Thakur) Judge May 4, 2022 (Purohit) ::: Downloaded on - 05/05/2022 20:05:15 :::CIS