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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(1) in The U.P. (Regulation Of Building Operations) Rules, 1985

(1)Application for building permit referred to in sub-rule (1) of Rule 11 shall be accompanied by fee receipt as per scale of fee specified in sub-rule (2).