Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(1) in The Chhattisgarh Transit (Forest Produce) Rules, 2001

(1)No transit pass will be required to transport the timber and fuel of the following species :-
(i) Casuarina Casuarina equsetifolia
(ii) Subabul Leucenea Sps.
(iii) Poplar Populus Sps.
(iv) Israili Babul Acacia tortilis
(v) Vilayati Babul Prosopis juliflora
(vi) Manzium Acacia Manzium