Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 692(1)] [Section 692] [Entire Act] State of Haryana - Subsection Section 692(1)(c) in Punjab Jail Manual (c)with the previous sanction of Government, on large works at a distance from any permanent jail.