Madhya Pradesh High Court
Munshi vs Shri Akash Tripathi (I.A.S.) on 9 November, 2022
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CONC No. 2678 of 2018 (MUNSHI Vs SHRI AKASH TRIPATHI (I.A.S.) AND OTHERS) Dated : 09-11-2022 As prayed by Ms. Neelima Gupta, learned counsel for petitioner, list in the next week.
(MANINDER S. BHATTI) JUDGE Shub Signature Not Verified Signed by: SHUBHAM THAKKER Signing time: 11/11/2022 4:52:11 PM