Madhya Pradesh High Court
Munshi vs Shri Akash Tripathi (I.A.S.) on 16 October, 2019
Author: B. K. Shrivastava
Bench: B. K. Shrivastava
1 CONC-2678-2018 The High Court Of Madhya Pradesh CONC-2678-2018 (MUNSHI Vs SHRI AKASH TRIPATHI (I.A.S.)) 2 Jabalpur, Dated : 16-10-2019 Shri Ashok Gupta, learned counsel for the petitioner. Learned counsel for the petitioner seeks time, which is granted. List this case in the week commencing from 04.11.2019.
(B. K. SHRIVASTAVA) JUDGE dixit Digitally signed by MAHENDRA KUMAR DIXIT Date: 2019.10.16 16:51:26 +05'30'