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[Cites 1, Cited by 1]

Madhya Pradesh High Court

Munshi vs Shri Akash Tripathi (I.A.S.) on 16 October, 2019

Author: B. K. Shrivastava

Bench: B. K. Shrivastava

1 CONC-2678-2018 The High Court Of Madhya Pradesh CONC-2678-2018 (MUNSHI Vs SHRI AKASH TRIPATHI (I.A.S.)) 2 Jabalpur, Dated : 16-10-2019 Shri Ashok Gupta, learned counsel for the petitioner. Learned counsel for the petitioner seeks time, which is granted. List this case in the week commencing from 04.11.2019.

(B. K. SHRIVASTAVA) JUDGE dixit Digitally signed by MAHENDRA KUMAR DIXIT Date: 2019.10.16 16:51:26 +05'30'