Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Mizoram - Subsection Section 9(vi) in Mizoram Liquor (Prohibition and Control) Rules, 2014 (vi)The amount of duty paid with challan number (A copy of challan should be enclosed)
