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State of Rajasthan - Section
Section 109 in The Rajasthan Financial Corporation (Staff) Regulations, 1958
109. [ (a) Eligibility for Conveyance advance will be as follows:- [Substituted by Amendment Notification dated 8-8-1984, Rajasthan Gazette, Part VII, dated 10-8-1984, Page 185.]
| Sl. No. | Pay Range | Nature of Conveyance | Amount of Advance | Recovery Instalments |
| 1 | Rs. 1,800/- p.m. and above. | Motor Car/ Jeep | 16 months pay or Rs. 30,000/- or the cost of Motor Car/Jeepwhichever is less. | 120 |
| 2 | Rs. 470/- p.m. and above. | (i) Scooter/Motor Cycle Moped | ||
| (ii) Tricycle (for disabled & handicapped persons only)etc. | 10 months pay or Rs. 6,500/- or the price of the Scooter/Motor Cycle/ Mo-ped/Tri-Cycle, etc. which-ever is less. | 100 | ||
| 3 | All Employee | Cycle | Not exceeding Rs. 350/- | 35 |