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State of Rajasthan - Section

Section 109 in The Rajasthan Financial Corporation (Staff) Regulations, 1958

109. [ (a) Eligibility for Conveyance advance will be as follows:- [Substituted by Amendment Notification dated 8-8-1984, Rajasthan Gazette, Part VII, dated 10-8-1984, Page 185.]

Sl. No. Pay Range Nature of Conveyance Amount of Advance Recovery Instalments
1 Rs. 1,800/- p.m. and above. Motor Car/ Jeep 16 months pay or Rs. 30,000/- or the cost of Motor Car/Jeepwhichever is less. 120
2 Rs. 470/- p.m. and above. (i) Scooter/Motor Cycle Moped    
    (ii) Tricycle (for disabled & handicapped persons only)etc. 10 months pay or Rs. 6,500/- or the price of the Scooter/Motor Cycle/ Mo-ped/Tri-Cycle, etc. which-ever is less. 100
3 All Employee Cycle Not exceeding Rs. 350/- 35