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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Tamilnadu - Subsection

Section 32(2) in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Rules, 1959

(2)If an employee loses his leave book, the employer shall provide him with another copy on payment of 6 naya paise and shall complete it from : his record.