Section 32 in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Rules, 1959
32. Leave book.
(1)The employer shall provide each employee with a book in Form No.VII (hereinafter called the Leave Book). The Leave Book shall be the property of the employee and the employer shall not demand it except to make entries therein and shall not keep it for more than a week at a time.(2)If an employee loses his leave book, the employer shall provide him with another copy on payment of 6 naya paise and shall complete it from : his record.
