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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(1)(a) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(a)a Chairperson to be appointed by the Government, from amongst the persons holding the post of Agricultural Production Commissioner or Secretary to Government, Agriculture department;