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Union of India - Section

Section 2 in The Standards of Weights and Measures (General) Rules, 1987

2. Definitions

.-In these rules, unless the context otherwise requires,-
(a)"Act" means the Standards of Weights and Measures Act, 1976 (60 of 1976);
(b)"protection" means the utilisation of any weight or measure or any reading obtained with the help of any weight or measure, for the purpose of determining whether or not only step is required to be taken to safeguard the well-being of any human being or animal, or to protect any commodity, vegetation or thing, whether individually or collectively;
(c)"Schedule" means a Schedule appended to these rules;
(d)"section" means a section of Act;
(e)words and expression used in these rules and not defined but defined in the Act shall have the meanings respectively assigned to them in the Act.