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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in The Standards of Weights and Measures (General) Rules, 1987

(b)"protection" means the utilisation of any weight or measure or any reading obtained with the help of any weight or measure, for the purpose of determining whether or not only step is required to be taken to safeguard the well-being of any human being or animal, or to protect any commodity, vegetation or thing, whether individually or collectively;