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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Himachal Pradesh - Subsection

Section 4(2) in Himachal Pradesh Early Childhood Care and Education Centres (Registration and Regulation) Act, 2017

(2)The Director shall be responsible for development and maintenance of the online portal dealing with Centres, their registration and other matters relating thereto.