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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Maharashtra - Subsection

Section 50(1)(d) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(d)the staff, permanent, visiting and honorary, of the institution, recognized for guiding research or recognizable for the purpose by the University; their experience, evidence of research work carried out at the institution, publications, reports, monographs, books published by the institution;