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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Maharashtra - Subsection

Section 50(1) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(1)The management of an institution actively conducting research or specialized studies for a period of not less than five years, and seeking recognition shall apply to the Registrar of the University, with full information regarding the following matters, namely :-
(a)the constitution and personnel of the management ;
(b)the subjects and courses of study for which recognition is sought;
(c)the accommodation, equipment and the number of students for whom provision has been made;
(d)the staff, permanent, visiting and honorary, of the institution, recognized for guiding research or recognizable for the purpose by the University; their experience, evidence of research work carried out at the institution, publications, reports, monographs, books published by the institution;
(e)the fees levied, or proposed to be lived, and the provisions made for capital expenditure on buildings, equipment and for the continued maintenance and efficient working of the institution.