Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Meghalaya - Subsection Section 17(1) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980 (1)The District Council shall constitute and appoint a Managing Committee of the Association consisting of not more than 7 (seven) members, including the Chairman.
