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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(2) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(2)Out of three months,-
(a)one shall be a person who has special knowledge and professional experience in the field of engineering related to generation, transmission, distribution or supply of electricity;
(b)the other two shall be person who have special knowledge and professional experience in the field of finance, commerce, economics, regulation of industry, law or management.
Provided that not more than one member shall be appointed having professional knowledge and experience in the same field.