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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(2)(b) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(b)the other two shall be person who have special knowledge and professional experience in the field of finance, commerce, economics, regulation of industry, law or management.