Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Tamilnadu - Subsection Section 8(2) in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Act, 2006 (2)The Committee shall have such powers and perform such duties as may be specified in the scheme or entrusted by the Board, from time to time.
