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[Cites 0, Cited by 0] [Section 134(1)] [Section 134] [Entire Act]

State of Odisha - Subsection

Section 134(1)(i) in The Orissa Motor Vehicles Rules, 1993

(i)An application for the approval of a new or modified type of meter by the manufacturer of his agent shall be sent to Chairman, State Transport Authority and shall be accompanied by two complete specimens of the meter, a detailed description with drawings of its mechanism and a working specimen of the flexible cable by which the meter shall be driven;