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[Cites 0, Cited by 0] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(d) in The Azadpur Agricultural Produce Market Committee Bye-Laws, 1980

(d)"Committee" means the Azadpur Agricultural Produce Market Committee constituted under Section 8 of the Act for the market area within which the marketing of agricultural produce is regulated.