Section 2 in Jamadar, Class-III, Prohibition and Excise (Competitive Examination) Rules, 2013
2. Definition.
- In these rules, unless the context otherwise requires,-(a)"Appendix" means an Appendix appended to these rules;(b)"Board" means the Gujarat Subordinate Services Selection Board, Gandhinagar;(c)"Examination" means the competitive examination for the recruitment to the post of Jamadar, Class-Ill, in the Prohibition and Excise Department and includes the preliminary examination, physical screening test and main examination;(d)"Main Examination" includes objective type written examination.
