Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Bihar - Subsection

Section 32(2) in Patna University Act, 1976

(2)The Post-Graduate Research Council shall consist of the following persons, namely :-
(a)The Vice-Chancellor;
(b)The Pro-Vice-Chancellor;
(c)The Dean of the Faculty concerned :
(d)All University Professors and Fleads of those Departments, which have no University Professors, of the concerned Department:
(e)Four teachers of the concerned Faculty to be nominated by the Vice-Chancellor in each academic year.