Section 18(2) in The Seeds (Control) Order, 1983

[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2) in The Seeds (Control) Order, 1983

(2)Every dealer shall submit monthly return relating to his business for the preceding month in Form C to the licensing authority by the 5th day of every month.EMBLEMForm 'A'(See clause 4)Form Of Application To Obtain Dealer's LicenceToThe Registering Authority,_________________ (Place)State of/U.T. of_________________

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 18(2) in The Seeds (Control) Order, 1983