18. Maintenance of records and submission of returns, etc.
(1)Every dealer shall maintain such books, accounts and records relating to his business as may be directed by the State Government.(2)Every dealer shall submit monthly return relating to his business for the preceding month in Form C to the licensing authority by the 5th day of every month.EMBLEMForm 'A'(See clause 4)Form Of Application To Obtain Dealer's LicenceToThe Registering Authority,_________________ (Place)State of/U.T. of_________________
