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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(j) in Andhra Pradesh Electricity Regulatory Commission (Interim Balancing and Settlement Code) Regulation, 2006

(j)"Open Access Regulation" means the A. P. Electricity Regulatory Commission (Terms and Conditions of Open Access) Regulations, 2005 (Regulation No.2 of 2005).