Section 30(2) in The Chennai Metropolitan Water Supply and Sewerage Board's Water Supply Charges (Levy and Collection) Regulations, 1982
(2)Such fees shall include all expenses, except-(i)the cost of maintaining any livestock or the expenses incidental to the detention of the distrained property; and(ii)the charge payable on account of person having or put in charge of the property, namely, Rs. 5/- per day per person.
