Section 30(2)(ii) in The Chennai Metropolitan Water Supply and Sewerage Board's Water Supply Charges (Levy and Collection) Regulations, 1982

[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

(ii)the charge payable on account of person having or put in charge of the property, namely, Rs. 5/- per day per person.

Legal Document View