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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 64(4) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(4)One Member shall be appointed from amongst persons of ability, integrity and standing having adequate knowledge of, or experience in, or have shown capacity in dealing with, problems relating to finance, commerce, economics, law or management.