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[Cites 1, Cited by 8]

Punjab-Haryana High Court

Bharat Kumar And Others vs The State Of Haryana And Others on 14 May, 2013

Author: Tejinder Singh Dhindsa

Bench: Tejinder Singh Dhindsa

        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH



                         CIVIL WRIT PETITION NO.12405 of 2001

                         DATE OF DECISION: MAY 14, 2013



Bharat Kumar and others                          .......Petitioners

                Versus

The State of Haryana and others                  .......Respondents




CORAM:- HON'BLE MR.JUSTICE TEJINDER SINGH DHINDSA




Present:   Mr.AK Singal, Advocate for the petitioners.

           Mr.Harish Rathee, Senior Deputy Advocate General,
           Haryana.


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TEJINDER SINGH DHINDSA, J.

For orders see Civil Writ Petition No.12771 of 2001 (R.N.Sehgal and others v. The State of Haryana and others).




                                  ( TEJINDER SINGH DHINDSA )
MAY 14, 2013                                 JUDGE
SRM




Note:      Whether to be referred to Reporter? Yes/No