Punjab-Haryana High Court
Bharat Kumar And Others vs The State Of Haryana And Others on 14 May, 2013
Author: Tejinder Singh Dhindsa
Bench: Tejinder Singh Dhindsa
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CIVIL WRIT PETITION NO.12405 of 2001
DATE OF DECISION: MAY 14, 2013
Bharat Kumar and others .......Petitioners
Versus
The State of Haryana and others .......Respondents
CORAM:- HON'BLE MR.JUSTICE TEJINDER SINGH DHINDSA
Present: Mr.AK Singal, Advocate for the petitioners.
Mr.Harish Rathee, Senior Deputy Advocate General,
Haryana.
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TEJINDER SINGH DHINDSA, J.
For orders see Civil Writ Petition No.12771 of 2001 (R.N.Sehgal and others v. The State of Haryana and others).
( TEJINDER SINGH DHINDSA )
MAY 14, 2013 JUDGE
SRM
Note: Whether to be referred to Reporter? Yes/No