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[Cites 0, Cited by 0] [Section 150] [Entire Act]

State of Tamilnadu - Subsection

Section 150(5) in Tamil Nadu Co-operative Societies Rules, 1988

(5)The Recruitment Bureau for a Revenue District shall recruit Salesman and Packer for employment in the fair price shops under the Public Distribution system.] [Substituted by G. O. Ms. No. 716, Go-operation, Food and Consumers Protection, dated the 19th August 1989.]