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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Odisha - Subsection

Section 57(2) in The Orissa Veterinary Practitioners Rules, 1976

(2)The Form in respect of each of the above register shall conform to those already in use in Government officers and shall be prescribed by the Council after such modifications as may be necessary to suit the purpose.