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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3) in Rajasthan Sanskrit University Act, 1998

(3)to confer degrees, diplomas, certificates and other distinctions on such persons,-
(a)who have persuade a prescribed course of study in the University or its affiliated or constituent colleges or approved institutions as regular students or have appeared at and passed the examinations of the University, subject to the conditions prescribed in the ordinances and statutes;
(b)who have not persuade a course of study subject tot he conditions determined by the University from time to time, in the University or its affiliated or constituent colleges or approved institutions but have appeared at and passed the examinations conducted by the University, in accordance with the provisions contained in the ordinances and statutes of the University:
Provided that such persons have been residing within the State of Rajasthan for a period as specified by the University in the ordinances and statutes.