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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3)(a) in Rajasthan Sanskrit University Act, 1998

(a)who have persuade a prescribed course of study in the University or its affiliated or constituent colleges or approved institutions as regular students or have appeared at and passed the examinations of the University, subject to the conditions prescribed in the ordinances and statutes;