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[Cites 0, Cited by 0] [Section 25A] [Entire Act]

State of Haryana - Subsection

Section 25A(2) in Punjab Cinemas (Regulation) Rules, 1952

(2)In addition to the opening of the booking office for the sale of tickets at least half an hour before the start of each show the licensee shall make adequate arrangements for advance booking of seats in the auditorium for all shows and for that purpose keep the booking office open from 10 A.M. to 1.30 P.M. and again from 4 P.M. to 5.30 P.M. daily.Explanation. - For the purposes of this rule, the expression 'show' means a cinematograph exhibition.]