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State of Haryana - Section

Section 25A in Punjab Cinemas (Regulation) Rules, 1952

25A. [ [Haryana Government notification published in Haryana Government Gazetted, Legislative Supplement Part III, dated 6.6.1967.]

(1)The licensee or his agent shall not sell to a purchaser more than eight tickets for the same show.
(2)In addition to the opening of the booking office for the sale of tickets at least half an hour before the start of each show the licensee shall make adequate arrangements for advance booking of seats in the auditorium for all shows and for that purpose keep the booking office open from 10 A.M. to 1.30 P.M. and again from 4 P.M. to 5.30 P.M. daily.Explanation. - For the purposes of this rule, the expression 'show' means a cinematograph exhibition.]