Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97] [Entire Act] State of Manipur - Subsection Section 97(3) in Manipur International University Act, 2018 (3)In the unlikely event of dissolution of the University, it shall not be the responsibility of the State Government to run, finance and support the University.
