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[Cites 0, Cited by 0] [Section 130] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 130(a) in The Andaman and Nicobar Islands Port Rules, 2004

(a)
(i)Operator should possess Certificate of Competence issued under rule 130.
(ii)Authority issued to operate GMDSS (General Operators Certificate) under Wireless Telegraphy Act, 1885/IMO convention.