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Andaman and Nicobar Islands - Section

Section 130 in The Andaman and Nicobar Islands Port Rules, 2004

130. Qualification of Port Control Towers/Coastal Radio Stations Operators: (Certificate of Competency).

(a)
(i)Operator should possess Certificate of Competence issued under rule 130.
(ii)Authority issued to operate GMDSS (General Operators Certificate) under Wireless Telegraphy Act, 1885/IMO convention.
(b)Syllabus for issuing Certificate of Competence under Rule 130 of (a) (i):- Knowledge of International Code of Signals, Indian Ports Act, 1908, rules notified for Port Operations, knowledge of Maritime Buoyages systems "A", Rules of the Road, Radio regulations, local lights, code of storm signals for Indian Maritime Ports safety rules, knowledge for operation of tide gauges, Basic knowledge in Computer and other subjects decided by the faculty Board.
(c)Following are the faculty members and Chief Examiner of Board for examining probationary operators under rule l30 (b) and for issuing. certificate of competency under rule 130 (a) (i).
(i) Deputy Conservator of Ports A&N Islands, Port Blair. - Chief Examiner
(ii) Officer-in-charge Communication Centre, Fortress HeadQuarters, Port Blair. - Faculty Member
(iii) Manager (ports Signal and Operations) Officer-in-chargePort Control Towers Coastal Radio Stations, Port Blair. - Faculty Member