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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Tamilnadu - Subsection

Section 19(2) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(2)Prescribed time frame for the reporting by the Licensees in respect of major incidents.
(a) Deviations in the system voltage or frequencyExceeding the set tolerance level - Monthly
(b) Major deviation in load drawals - Monthly
(c) Major breakdowns of lines/cables/equipments(Including any loss of capacity of 5 MVA and above)  
  • Preliminary report followed by a detailedreport Indicating status, nature of break down, total Hours breakdown period, restoration period, and estimate of losses/ repairs,loss to persons /property, number of consumers affected etc. - Within 24
(d) Any other incident referred to in the Code - Monthly