Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 517] [Entire Act]

State of Punjab - Subsection

Section 517(b) in The Punjab Municipal Act, 1999

(b)if the Municipality has by public notice during the prevalence of rabies, directed that dogs shall not be at large without muzzles.