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State of Punjab - Section

Section 517 in The Punjab Municipal Act, 1999

517. Suffering dogs not to be at large.

- No person, being the owner or person in charge of any dog, shall neglect to restrain it so that it shall be at large in any street without a muzzle, -
(a)if such dog is likely to annoy or intimidate public; or
(b)if the Municipality has by public notice during the prevalence of rabies, directed that dogs shall not be at large without muzzles.