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State of Odisha - Section

Section 14 in Bhubaneswar Municipal Corporation Tax on Advertisements Regulations, 2006

14. Regulations to be available for inspection and purchase.

(a)A copy of these regulations shall be kept at the Corporation Office and during office hours shall be open free of charge for inspection by any inhabitant of Bhubaneswar.
(b)The copies of the regulations shall be kept at the Corporation Office or Unit Cells of each Ward for sale to the public at the cost to be decided by the Corporation.
Form[See regulation 10(1)]Sold to...............Vide M.R. No........../Date...........ToThe Municipal Commissioner/Deputy Commissioner, Bhubaneswar Municipal CorporationSubject- Application for permission to display advertisement as required under Advertisement Regulations under O.M.C. Act, 2003.SirI/We intend to display advertisement on behalf of ......... in Bhubaneswar Municipal Corporation area, as per the following particulars