Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73H] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73H(8) in The M.P. Factories Rules, 1962

(8)Attention to brakes and doors. - (a) No locomotive, wagon or other rolling stock shall be kept standing unless its brakes are firmly applied and, where it is on a gradient, without sufficient number of properly constructed sections placed firmly in position.
(b)No train shall be set in motion until the shunting jamadar has satisfied himself that all wagon doors are securely fastened.