Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73H(8)] [Section 73H] [Entire Act] State of Madhya Pradesh - Subsection Section 73H(8)(b) in The M.P. Factories Rules, 1962 (b)No train shall be set in motion until the shunting jamadar has satisfied himself that all wagon doors are securely fastened.