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Himachal Pradesh High Court

Rakesh Dhiman vs . Pnb & Anr. on 31 August, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Rakesh Dhiman vs. PNB & Anr.

.

CWP No. 11459 of 2011 a/w CWP No. 4515 of 2013.

31.08.2022 Present: Mr. Nitin Thakur, Advocate, for the petitioner.

Mr. Summit Sood, Advocate, for respondent No.1-Bank.

At the request of learned counsel for the petitioner, list on 21st September, 2022.

(Satyen Vaidya) Judge.

31st August, 2022.

(jai) ::: Downloaded on - 31/08/2022 20:05:40 :::CIS